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#GST Rollout: Registered Persons Having Turnover Below 1.5 Crs Need Not Mention Digits of HSN Code - (30 Jun 2017)

Central Government has notified number of digits of HSN Code to be mentioned in tax invoice under GST on basis of Annual Turnover. It exempts persons having annual turnover below Rs. 1.5 crores from mentioning digits of HSN Code.

Tags : GST ROLLOUT   GST DAY  

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