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#GST Rollout: All 30 States, Union Territories sans J&K Ready For GST From July 1 - (22 Jun 2017)

All States and Union Territories, barring Jammu and Kashmir, have passed their State GST Act, paving the way for rollout of Goods and Services Tax from the mid-night of June 30-July 1.

Tags : GST ROLLOUT:   STATE GST ACT  

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