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#GST Rollout: Six Sections of IGST Act Notified, Effective From Today - (22 Jun 2017)

Central Government has notified that six sections (1, 2, 3, 14, 20, 22) of Integrated Goods and Services Tax (IGST) Act shall come into force from today (22nd June 2017).

Tags : CENTRAL GOVERNMENT   GOODS AND SERVICES TAX (IGST) ACT  

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