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#GST: CBEC Notifies Aadhaar/ Bank Account Based Verification for Purpose of CGST Rules - (21 Jun 2017)

Central Board of Excise and Customs (CBEC) has notified Aadhaar based Electronic Verification Code (EVC) or Bank account based One Time Password as modes of verification for purpose of Central Goods and Services Tax (CGST) Rules.

Tags : GOODS AND SERVICES TAX   GST   CGST RULES   AADHAAR/ BANK ACCOUNT  

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