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Govt: GSTN, PAN to be Used for Imports and Exports Instead of IEC Number under GST Regime - (14 Jun 2017)

Ministry of Commerce and Industry has issued a Trade Notice regarding changes in IEC with introduction of new indirect tax law which states that traders and entities can use either GSTN or PAN for purpose of import and export of goods.

Tags : MINISTRY OF COMMERCE AND INDUSTRY   GST  

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