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CBDT: Bonds Issued by ‘Power Finance Corporation Ltd’ Are Eligible for Capital Gain Exemption - (12 Jun 2017)

Central Board of Direct Taxes (CBDT) has notified that Capital Gain exemption under section 54EC of Income Tax Act is applicable to bonds issued by Power Finance Corporation Ltd also.

Tags : CENTRAL BOARD OF DIRECT TAXES   CAPITAL GAIN EXEMPTION  

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