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Govt Tightens Noose For July 1 GST Roll Out, Revises Rates For 66 Items, Eases Bizz Rules - (12 Jun 2017)

Government has decided to lower rates on 66 goods and services, from pickles and cheaper cinema tickets to insulin and instant food mixes and also eased compliance burden for small businesses as they raced to be ready to launch the goods and services tax from July 1.

Tags : GST   RATES   GST COUNCIL  

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