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CBDT: No Need to Submit Form 15G/15H Every Time When Payment is Due - (01 Jun 2017)

Central Board of Direct Taxes (CBDT) has clarified that Form 15G/15H need not be filed every time when payment is due, instead the depositor is required to submit only one declaration in respect of each year.

Tags : CENTRAL BOARD OF DIRECT TAXES   FORM 15G/15H  

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