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Sebi Allows Mutual Funds & Portfolio Managers to Invest in Securities Listed in IFSC - (29 May 2017)

Sebi has allowed portfolio manager operating in IFSC to invest in securities listed in IFSC, issued by companies incorporated in IFSC, issued by companies incorporated in India or companies belonging to foreign jurisdiction.

Tags : SEBI   MUTUAL FUNDS & PORTFOLIO MANAGERS   IFSC  

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