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#GST Council: Legal Services, Education, Health are Tax Free Under GST - (22 May 2017)

Services by Government, Local authorities, RBI, educational institutions, incubate, services by way of slaughtering animals, insurance services and services provided by Lawyers, Senior Advocates, Law Firms to any person including a business entity having a turnover of below 20 lakhs are exempted.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION ONE-TAX   GST RATES   SERVICES  

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