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#GST: Council Seals Four Tier Tax Slab For Services, 13 in 5% Bracket, Education, Healthcare Exempted - (22 May 2017)

GST Council has finalised tax rates for services. Education and healthcare have been exempted from GST regime. Telecoms and financial services will be taxed at 18% while transport services will be taxed at 5%.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION ONE-TAX   GST RATES   SERVICES  

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