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SC Refuses to Step in to Make Good Deficiency in Administration, Saying That its Not the Right Forum - (22 Sep 2015)

SC has said that it was aware of governance deficit in Delhi because of continuous confrontation between Centre, AAP Govt. but has refused to step in to make good deficiency in administration, saying that it is not the right forum to resolve it and said they must sit together to settle differences.

Tags : SC  CENTRE  AAP GOVT.  

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