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Delhi High Court Initiates Contempt Proceeding Against Old Man For ‘Maliciously’ Blaming His Lawyer - (09 May 2017)

Delhi High Court, coming down heavily on an 84-year-old man, has issued contempt notice to him for seeking recall of an order on ground that his counsel cheated him by withdrawing his appeal.

Tags : DELHI HIGH COURT   CONTEMPT  

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