Central Government extended term of office of Pachmarhi Cantonment Board for a further period from 6th June, 2017 to 31st December, 2017 or till the date of constitution of the Board- (Ministry of Defence) (03 May 2017)

MANU/DEFN/0009/2017

Civil

In exercise of the powers conferred by clause (b) of sub-section (1) and sub-Section (4) of Section 13 of the Cantonments Act, 2006 (41 of 2006), the Central Government, on being satisfied that for the administration of the Pachmarhi Cantonment, where the term of the varied Board shall expire on 5th June, 2017, it is desirable to keep the constitution of the Pachmarhi Cantonment Board varied, hereby makes a declaration to extend the term of office of the said Board for a further period from the 6th June, 2017 to 31st December, 2017 or till the date of constitution of the Board, whichever is earlier.

Tags : DECLARATION EXTENSION TERM