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Central Government hereby makes a declaration to extend term of office of Khasyol Cantonment Board for a further period of one year- (Ministry of Defence) (03 May 2017)

MANU/DEFN/0008/2017

Civil

In exercise of the powers conferred by clause (b) of sub-section (1) and sub-section (4) of Section 13 of the Cantonments Act, 2006 (41 of 2006), the Central Government, on being satisfied that for the administration of the Khasyol Cantonment, where the term of the varied Board shall expire on 5th June, 2017, it is desirable to keep the constitution of the Khasyol Cantonment Board varied, hereby makes a declaration to extend the term of office of the said Board for a further period of one year from 6th June, 2017 to 5th June, 2018 or until further orders, whichever is earlier.

Tags : DECLARATION   EXTENSION   TERM  

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