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CCI Orders Enquiry Against A Leading Taxi Aggregator For Predatory Pricing - (21 Sep 2015)

Competition Commission of India (CCI) has ordered an enquiry against a leading taxi aggregator company in India for alleged indulging in predatory pricing,i.e, heavily cutting prices to curb competition from the market.

Tags : COMPETITION COMMISSION OF INDIA  TAXI AGGREGATOR COMPANY  

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