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Delhi High Court Refuses to stay Defamation Case Against Arvind Kejriwal, Manish Sisodia - (31 Mar 2017)

Delhi High Court has refused to stay trial court proceedings in connection with criminal defamation complaint filed against Chief Minister Arvind Kejriwal and Deputy Chief Minister Manish Sisodia.

Tags : DELHI HIGH COURT   ARVIND KEJRIWAL   MANISH SISODIA  

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