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SC Constitutes Panel to Ensure Gang rape, Rape Videos Removed From Internet - (23 Mar 2017)

Supreme Court has constituted a high level committee comprising of Centre’s Information Technology officials who are to coordinate with internet giants like Facebook, Microsoft and Google to remove rape, gang rape and child pornography videos from internet.

Tags : SUPREME COURT   FACEBOOK   MICROSOFT   GANG RAPE   RAPE   VIDEOS  

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