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Uttarakhand HC Slams Centre, State For Giving ‘No Attention’ to River Ganga - (20 Mar 2017)

Uttarakhand High Court slammed Union as and State Government for doing "nothing concrete" to clean Ganga River, while observing that a lot of effort was going into tracing the "invisible" Sarawasti River but visible river was getting no attention.

Tags : UTTARAKHAND HIGH COURT   GANGA RIVER   POLLUTION  

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