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Cabinet Approves MoU Between India and Australia for Promotion and Development of Cooperation in Civil Aviation Security- (Press Information Bureau) (22 Feb 2017)

MANU/PIBU/0168/2017

Civil

The Union Cabinet chaired by the Prime Minister Shri Narendra Modi has given its approval for signing of a Memorandum of Understanding (MoU) between India and Australia for promotion and development of cooperation in civil aviation security. The MoU will provide an opportunity to Indian aviation security authorities to share the expertise of their Australian counterparts and enhance the overall aviation security environment in India. The MoU will provide compliance of international obligation as well as enhance promotion in the area of security cooperation between the two countries.

Tags : MOU APPROVAL AVIATION SECURITY

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