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RBI signs Memorandum of Understanding (MoU) on "Supervisory Cooperation and Exchange of Supervisory Information" with the Bank of Zambia- (Reserve Bank of India) (15 Feb 2017)

MANU/RPRL/0021/2017

Banking

The Reserve Bank of India signed a Memorandum of Understanding (MoU) on "Supervisory Cooperation and Exchange of Supervisory Information" with Bank of Zambia. The MoU was signed by Dr. Denny H Kalyalya, Governor on behalf of Bank of Zambia and Dr Urjit R. Patel, Governor on behalf of Reserve Bank of India. The Reserve Bank has entered into Memorandam of Understanding, Letter for Supervisory Co-operation and Statement of Co-operation with supervisors of a few countries to promote greater co-operation and share supervisory information. With this RBI has signed 36 such MoUs, one Letter for Supervisory Co-operation and one Statement of Co-operation.

Tags : SUPERVISORY COOPERATION   MOU   SIGNING OF  

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