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Bombay High Court Stays Ban on Sale of Meat in Mumbai on September 17 - (14 Sep 2015)

Bombay High Court on petition challenging ban imposed in name of Jain community's 'Paryushan' fasting period, has stayed ban on sale of meat in Mumbai on September 17, but refused to interfere with bar on animal slaughter on that day. The stay will be limited to Mumbai jurisdiction area.

Tags : BOMBAY HIGH COURT  PARYUSHAN  BAN ON SALE OF MEAT  

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