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Karnataka HC Directs SWR to Examine Complaint on Illegal Operation of Special Train - (13 Feb 2017)

Karnataka High Court has directed General Manager, South Western Railway (SWR), to hold a meeting to examine a complaint on illegal operation of a special train from Mysuru to Allahabad last November for SWR Mazdoor Union members to attend a National Convention of All-India Railwaymen Federation.

Tags : KARNATAKA HIGH COURT   SPECIAL TRAIN   ALL-INDIA RAILWAYMEN FEDERATION  

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