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TRAI notifies Tariff Amendment Orders relating to commercial subscribers- (Telecom Regulatory Authority of India) (08 Sep 2015)

MANU/TRAI/0061/2015

Media and Communication

The Telecom Regulatory Authority of India notified tariff amendment orders relating to television services for commercial subscribers. Under the orders, broadcasters have been mandated to offer their channels/bouquet of channels for commercial subscribers, on non-discriminatory terms and conditions. They have also.

Tags : TRAI   AMENDMENT ORDER   COMMERCIAL SUBSCRIBERS  

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