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RBI to issue Rs. 5 Coins to commemorate "Golden Jubilee of Indo-Pak War 1965"- (Reserve Bank of India) (03 Sep 2015)

MANU/RPRL/0106/2015

Banking

The Reserve Bank of India will put into circulation Rs. 5 coins to commemorate the Golden Jubilee of Indo-Pak war 1965. Existing coins in the denomination will continue to be legal tender.

Tags : BANK   COIN   WAR   COMMEMORATE   DENOMINATION  

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