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Delhi HC Seeks Centre’s, AAP Government’s Response over Spurious CNG Kits - (22 Dec 2016)

Delhi High Court has sought a response from Centre and AAP Government on a petition alleging that a large number of spurious CNG kits were available in market, and that these were adding to pollution and endangering human lives.

Tags : DELHI HIGH COURT   CNG KITS   POLLUTION  

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