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RBI Relaxes Deposits Norm of More Than Rs 5,000 in Old Denominations For KYC A/Cs - (21 Dec 2016)

Reserve Bank of India has relaxed its notification, specifying that deposits of over 5000 rupees could be made only after furnishing a satisfactory reason to at least three bank officials, for people with fully verified bank accounts.

Tags : RESERVE BANK OF INDIA   OLD DENOMINATIONS   DEPOSITS   KYC A/CS   DEMONETISATION  

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