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Notification to declare with immediate effect the 'Manufacturing of Alumina and Aluminium' & 'Mining of Bauxite' Industries to be a 'Public Utility Service'- (Ministry of Labour and Employment) (16 Nov 2016)

MANU/LABR/0108/2016

Labour and Industrial

Whereas the Central Government is satisfied that the public interest requires that the services in the 'Manufacturing of Alumina and Aluminium' and 'Mining of Bauxite' which are covered by item 30 and 31 of the First Schedule to the Industrial Disputes Act, 1947 (14 of 1947), should be declared to be a 'Public Utility Service' for the purposes of the said Act:

Now, therefore, in exercise of the powers conferred by sub-clause (vi) of clause (n) of section 2 of the Industrial Disputes Act, 1947, the Central Government hereby declares with immediate effect the said industries to be a 'Public Utility Service' for the purpose of the said Act for a period of six months.

Tags : DECLARATION   PUBLIC UTILITY   INDUSTRY  

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