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Allahabad High Court Directs UP Government to Explore All Measures to Deal With Smog - (09 Nov 2016)

Allahabad High Court has directed Uttar Pradesh Government to immediately explore all measures to deal with the "unprecedented" situation with respect to alarming levels of pollution due to smog in Lucknow.

Tags : ALLAHABAD HIGH COURT   POLLUTION   SMOG   LUCKNOW  

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