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Cyber Security framework- (Insurance Regulatory and Development Authority) (31 Oct 2016)

MANU/IRDA/0040/2016

Insurance

Cyber security in financial sector has gained importance, more so with the advent of technological innovations. IRDAI has decided to beef up its efforts on a comprehensive cyber security framework for Insurance sector of India in the wake of recent cyber-attacks and also implement appropriate mechanism to mitigate cyber risks. In this connections, you are hereby requested to submit in brief, the present status and future plan of action to meet the challenges related to cyber security. The broad areas in the action plan should relate to securing of Data, Applications, operating systems and Network layers in case of cyber security attacks such as denial of service, phishing, hacking, man-in-middle, malware acts, sniffing and spoofing etc.

Tags : FRAMEWORK   CYBER SECURITY   MECHANISM  

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