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Detection of Counterfeit Notes- (Reserve Bank of India) (27 Aug 2015)

MANU/RDCM/0007/2015

Banking

The Reserve Bank of India notified changes to procedures for recording counterfeit notes by banks. Notes tendered over the counter will be checked for authenticity by machines. No credit will be made to the customer's account for counterfeit notes.

Relevant : Detection and Reporting of counterfeit notes MANU/RDCM/0005/2013

Tags : RBI   COUNTERFEIT   NOTE   REPORTING  

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