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Rebate of State Levies on Export of Garments - Implementation by CBEC reg- (Ministry of Finance ) (20 Oct 2016)

MANU/CUCR/0048/2016

Customs

Kind attention is invited to Circular No. 43/2016-Customs dated 31.8.2016 on the above cited subject. The field formations are informed for necessary action that with reference to Para 11 of the said Circular, the address of the Textile Commissioner for communication is "Nishta Bhawan, New CGO Building, 48, New Marine Lines, Mumbai-400020" and email ID is "txc-otxc@nic.in". In para 12 of the said Circular there is reference to monthly email from the Systems Directorate (and every Customs location from where any RoSL rebate may have been processed manually) conveying the relevant list of claims to Ministry of Textiles.

Tags : GARMENT   EXPORT   REBATE  

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