MANU/CUCR/0048/2016
Ministry : Ministry of Finance
Department/Board : CBEC Customs
Circular No. : 47/2016-Customs
Date : 20.10.2016
Notification/ Circulars Referred : Circular No. 43/2016-Customs dated 31.8.2016 MANU/CUCR/0042/2016
Citing Reference:
Circular No. 43/2016-Customs dated 31.8.2016 MANU/CUCR/0042/2016 Referred
To
All Principal Chief Commissioners / Principal Directors Generals of CBEC
All Chief Commissioners / Directors General of CBEC All
Principal Commissioners / Commissioners of CBEC Director
General of Systems & Data Management
Madam/Sir,
Rebate of State Levies on Export of Garments - Implementation by CBEC reg
Kind attention is invited to Circular No. 43/2016-Customs dated 31.8.2016 on the above cited subject. The field formations are informed for necessary action that with reference to Para 11 of the said Circular, the address of the Textile Commissioner for communication is "Nishta Bhawan, New CGO Building, 48, New Marine Lines, Mumbai-400020" and email ID is "txc-otxc@nic.in". In para 12 of the said Circular there is reference to monthly email from the Systems Directorate (and every Customs location from where any RoSL rebate may have been processed manually) conveying the relevant list of claims to Ministry of Textiles. This email is to be sent to the "Director (Export), Room No. 266, Ministry of Textiles, Udyog Bhawan, New Delhi" at the email id "neeravkr@nic.in".
[F. No. 605/42/2016-DBK (Pt.II)]
(Dinesh Kumar Gupta)
Director to the Government of India