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SEBI introduces online system for Investment Advisers and Research Analysts- (Securities and Exchange Board of India) (20 Oct 2016)

MANU/SPRL/0145/2016

Capital Market

SEBI has introduced an online system for Investment Advisers and Research Analysts to promote ease of operations in terms of e-registration, compliance reporting, etc. Accordingly, applicants seeking grant of registration as Investment Advisers and Research Analysts are now required to submit only online application to SEBI at https://siportal.sebi.gov.in. The user manual available in the portal has instructions on how to submit the applications. Emails have already been sent to all the registered Investment Advisers and Research Analysts to activate their online account. Portal helpline as specified in the user manual may be contacted for any assistance in this regard.

Tags : ONLINE SYSTEM   INTRODUCTION   INVESTMENT ADVISERS  

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