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Central Information Commission Slams Income Tax ‘Informer’ for Using RTI to Earn Incentives - (03 Oct 2016)

Central Information Commission has admonished a Right to Information (RTI) applicant who was allegedly seeking massive information from the Income Tax Department to spot tax evasion by assessees and gives it back to department to get rewards for being an "informer".

Tags : CENTRAL INFORMATION COMMISSION   RTI   INCOME TAX DEPARTMENT  

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