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National Civil Aviation Policy to Boost Tourism: Civil Aviation Minister- (Press Information Bureau) (22 Sep 2016)

MANU/PIBU/0775/2016

Civil

Shri Ashok Gajapathi Raju Pusapati, Minister of Civil Aviation has said that the Government has taken a number of initiatives to make tourism affordable and accessible to the international traveler. He was speaking at the Plenary Session on 'Core Infrastructure for Tourism' at the Incredible India Tourism Investors' Summit organized by the Ministry of Tourism in partnership with the Confederation of Indian Industry and the Tourism Finance Corporation of India.

The National Civil Aviation Policy takes an integrated approach to address the problem of air connectivity across regions and states. The government has permitted 100% FDI to attract greenfield and brownfield investment in airports, and enhanced FDI in airlines. The 5:20 rule has been scrapped and base fares are now capped for flights of 1 hour duration. Further, the government is working towards an open sky policy with SAARC, addressing issues related to enhancing skill development and increasing the domestic MRO, said the Minister.

The Government is committed to realizing the dream of lifting India's share of tourism from less than one per cent at present to at least 2 per cent by 2025 as envisioned by our Prime Minister, stated Dr. Mahesh Sharma, Hon. Minister of State (I/C) for Tourism and Culture. Stressing that infrastructure and connectivity are the crucial links for realizing our inherent tourism potential, he said that the government is working towards addressing the requirements of tourist infrastructure in areas such as roads, rail, waterways, and civil aviation, among others. The Minister further stated that the government has liberalized the policy environment including allowing 100% FDI in hotels, railways, etc. and invited the private sector to address gaps.

Tags : POLICY   BOOST   TOURISM  

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