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Swatch Wins “iWatch” Trademark Case Against Apple - (14 Sep 2016)

UK's Intellectual Property Office (IPO), while taking Swiss watchmaker ‘Swatch’ opposition against Apple's registration of the trademark "iWatch" in the UK, has agreed with Swatch, upholding its opposition which it filed in March 2014.

Tags : IWATCH   APPLE   SWATCH   TRADEMARK  

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