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PFRDA’s Nod for 75% in Equity for Private NPS - (12 Sep 2016)

Pension Fund Regulatory and Development Authority (PFRDA) has decided on an additional fund for private sector employees. It would enable them to increase the portion of their money under the National Pension System (NPS) in equity up to 75% , from 50% now.

Tags : PFRDA   NPS  

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