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Jurisdiction of Additional Commissioners of Income-tax or the Joint Commissioners of Income-tax under Black Money (Undisclosed Foreign Income and Assets) and Imposition of Tax Act, 2015 - (Ministry of Finance ) (24 Aug 2015)

Additional or Joint Commissioners of IT to performs functions of Assessing Officers under Black Money Tax Act, 2015

MANU/REVU/0028/2015

Other Taxes

The Central Board of Direct Taxes notified that Additional or Joint Commissioners of Income-tax will exercise the powers and perform the functions of the Assessing Officers under the Black Money (Undisclosed Foreign Income and Assets) and Imposition of Tax Act, 2015, in the jurisdiction authorised.

Tags : BLACK MONEY   TAX   ASSESSING OFFICER  

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