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Approval of constitution of Local Committee for Kolkata area (Covering Kolkata Area) in West Bengal Region - (27 Jul 2015)

MANU/NMIC/0230/2015

Insurance

Chairman of the Regional Board, West Bengal Region has approved constitution of Local Committee for Kolkata area (Covering Kolkata Area) in West Bengal Region, In pursuance of Section 25 of the E.S.I. Act, 1948 (34 of 1948) read with Regulation 10-A of the E.S.I. General Regulations, 1950

Tags : LOCAL COMMITTEE   CONSTITUTION  

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