MANU/NMIC/0230/2015

Department/Board : Employees' State Insurance Corporation

Notification No. : 41-V/34-11/2013/Bft.I/Vol.V/1

Date of Notification : 27.07.2015

Date of Publication : 04.07.2016

Referred IN

Approval of constitution of Local Committee for Kolkata area (Covering Kolkata Area) in West Bengal Region

No. 41-V/34-11/2013/Bft.I/Vol.V/1.--In pursuance of Section 25 of the E.S.I. Act, 1948 (34 of 1948) read with Regulation 10-A of the E.S.I. General Regulations, 1950, the Chairman of the Regional Board, West Bengal Region has approved constitution of Local Committee for Kolkata area (Covering Kolkata Area) in West Bengal Region, which shall Consist of the following Members:

Sl. No.

Name

Designation

Under Regulation

1

Director, E.S.I. (MB) Scheme, Govt. of West Bengal.

CHAIRMAN

Under Regulation 10A(1)a

2

M.P.O.-Cum-Superintendent, E.S.I. Hospital, Manicktala.

MEMBER

Under Regulation 10A(1)b

3

Administrative Medical Officer, E.S.I. (MB) Scheme, Government of West Bengal or his representative.

MEMBER,

Ex-Officio

Under Regulation 10A(1)c

4

Amitava Chakraborty (Manager), Blue Star Company Ltd.

MEMBER

Under Regulation 10A(1)d

5

M. K. Pandey (Vice President), EMC Limited.

MEMBER

Under Regulation 10A(1)d

6

R K Ganeriwala (Secretary)Jayashree Tea Industries Ltd.

MEMBER

Under Regulation 10A(1)d

7

Siddartha Guha Thakurta (General Manager), Tuff Tubes Pvt. Ltd.

MEMBER

Under Regulation 10A(1)d

8

Subhasish Ghosh, INTTUC (Maniktala),

MEMBER

Under Regulation 10A(1)e

9

Ashoke Chakraborty, INTTUC (Sealdah),

MEMBER

Under Regulation 10A(1)e

10

Swapan Dey, All Bengal Security Guard and Allied Workmen's Union.

MEMBER

Under Regulation 10A(1)e

11

Arijit Dutta, WBSEB Employees Union.

MEMBER

Under Regulation 10A(1)e

12

Branch Manager, Khidderpore, Branch Office, E.S.I. Corporation

Secretary

Under Regulation 10A(1)f

By Order,
C. BOSE, Regional Director
[ADVT.-III/4/Exty./153]