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Foreign Direct Investment - Reporting under FDI Scheme on the e-Biz platform- (Reserve Bank of India) (21 Aug 2015)

MANU/APDR/0068/2015

Banking

The Reserve Bank of India enabled online filing of the 'Foreign Currency Transfer of Shares' returns for reporting transfer of shares, convertible debentures, partly paid shares and warrants from a person resident in India to a person resident outside India or vice versa.

Relevant : Foreign Exchange Management (Transfer or issue of Security by a Person Resident outside India) Regulations, 2000 MANU/RFEM/0012/2000 Foreign Direct Investment - Reporting under FDI Scheme MANU/APDR/0077/2014

Tags : RBI   FEMA   RETURN   ONLINE FILING   RETURN  

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