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Delhi HC: Delays From Medical Review Cannot Justify Ante-Dated Seniority For BSF Candidates - (07 Jan 2026)

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Delhi High Court Full Bench held that BSF candidates whose joining was delayed due to medical re-examination cannot claim ante-dated seniority over batchmates who joined earlier, even if the delay was not their fault.

Tags : DELAYS   MEDICAL REVIEW   SENIORITY  

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