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SC: Customer-Banker Relationship Based on Mutual Trust, Postmaster’s Reinstatement Quashed - (14 Nov 2025)

SERVICE

Supreme Court set aside the reinstatement of a Post Master removed for embezzling depositors’ funds, ruling that merely repaying the misappropriated amount does not absolve an employee of misconduct, emphasizing that the customer-banker relationship is founded on mutual trust.

Tags : MUTUAL TRUST   CUSTOMER   BANKER  

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