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Delhi HC: Rise in Husband's Income, Living Costs Valid for Increasing Wife's Maintenance - (04 Sep 2025)

FAMILY

Delhi High Court ruled that an increase in the husband's income and his rising cost of living are valid grounds for enhancing a wife’s maintenance. Justice Swarana Kanta Sharma granted relief to a wife who had challenged a family court's order rejecting her request for increased maintenance.

Tags : MAINTENANCE   HUSBAND   FAMILY  

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