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J&K HC: Administrative Officers Can’t Claim Seniority on Basis of Unfilled Vacancies - (07 Apr 2025)

SERVICE

Jammu & Kashmir and Ladakh High Court has held that claim of seniority by administrative officers cannot be on the basis of unfilled vacancies from previous years and the only valid criterion for determining service hierarchy is the actual date of promotion.

Tags : J&K HIGH COURT   SENIORITY   UNFILLED VACANCIES  

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