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J&K High Court: Courts Can’t Compel Employer to Extend Contractual Relationship Once it Ends - (12 Mar 2025)

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J&K High Court has observed that Court's role is limited to ensuring that the termination of the contract is done in accordance with the law but it cannot compel the employer to extend the contractual relationship, once it has come to an end.

Tags : J&K HIGH COURT   CONTRACTUAL RELATIONSHIP   EMPLOYER  

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