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Tel. HC: Committee Under Sabka Vishwas Scheme May Reject Application Over Ingenuine Docs. - (24 Feb 2025)

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Telangana High Court has held that where applications had been filed by producing documents which are not genuine, the same can be rejected by the Designated Committee under Sabka Vishwas Scheme.

Tags : TELANGANA HIGH COURT   SABKA VISHWAS SCHEME   DESIGNATED COMMITTEE  

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