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Master Circular On Insurance Advertisements- (Insurance Regulatory and Development Authority) (13 Aug 2015)

MANU/IRDA/0027/2015

Insurance

The Insurance Regulatory and Development Authority issued guidelines to protect the interests of the insuring public, enhance confidence on the nature of sales material used and encourage fair business practices. The guidelines are to be considered as minimum standards to be adhered to, in addition to the IRDA (Insurance Advertisements and Disclosure) Regulations, 2000 and the code of conduct prescribed by the Advertisement Standards Council of India.

Relevant : Guidelines on Advertisement, Promotion & Publicity of Insurance CompaniesMANU/IRDA/0039/2007 Licensed entities soliciting insurance business to mention identity MANU/IRDA/0004/2014 Advertisements - Life Insurance Products MANU/IRDA/0079/2013

Tags : INSURANCE   ADVERTISING   GUIDELINES  

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