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Consultation Paper for "Amendments to the SEBI (Infrastructure Investment Trusts) Regulations, 2014"- (Securities and Exchange Board of India) (20 Aug 2015)

MANU/SPRL/0212/2015

Capital Market

The Securities and Exchange Board of India introduced a Consultation Paper on 'Amendments to the SEBI (Infrastructure Investment Trusts) Regulations, 2014' for public comments. Comments are being received by SEBI till 6 September, 2015.

Relevant :

SEBI Issues Consultation Paper for "Amendments to the SEBI (Infrastructure Investment Trusts) Regulations, 2014"

Tags : SEBI   CONSULTATION PAPER   AMENDMENTS   REGULATIONS  

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